KOLACHI RAM REDDY Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

PUNJAB WAKF BOARD AMBALA CANTT VS. CAPT MEHAR SINGH [REFERRED TO]
KARNATAKA POWER CORPORATION LIMITED VS. K THANGAPPAN [REFERRED TO]
RAMESH GOBINDRAM VS. SUGRA HUMAYUN MIRZA WAKF [REFERRED TO]
BOARD OF WAKF WEST BENGAL VS. ANIS FATMA BEGUM [REFERRED TO]
SABER VS. RAFIUNNISA BEGUM [REFERRED TO]
PUNJAB WAKF BOARD VS. SHAM SINGH HARIKE [REFERRED TO]
RASHID WALI BEG VS. FARID PINDARI [REFERRED TO]