REGENT COMPUTRONICS PVT. LTD.

Chaitanya Energy Pvt. Ltd. Appellant

V/S

INDIAN BANK Respondents

Referred Judgements :-

WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
HINDUSTAN CONSTRUCTION COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED TO]
ABL INTERNATIONAL LIMITED VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED [REFERRED TO]
HIMADRI CHEMICALS INDUSTRIES LTD VS. COAL TAR REFINING COMPANY [REFERRED TO]
JOSHI TECHNOLOGIES INTERNATIONAL INC VS. UNION OF INDIA [REFERRED TO]
GUJARAT MARITIME BOARD VS. L&T INFRASTRUCTURE DEVELOPMENT PROJECTS LTD. AND ANOTHER [REFERRED TO]
UNION OF INDIA VS. PUNA HINDA [REFERRED TO]

JUDGEMENT

(1.) Heard learned senior counsel Sri S.Ravi, appearing on behalf of the Petitioner and the learned counsel Smt. V. Dyumani appearing on behalf of 1st Respondent and learned senior designate counsel Sri Vivek Reddy, appearing on behalf of the 2nd Respondent.

(2.) The petitioner approached the court seeking prayer as under:

(3.) PERUSED THE RECORD :

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CHAITANYA ENERGY PVT. LTD. Vs. INDIAN BANK

Referred Judgements :-

JUDGEMENT

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