(1.) This Civil Revision Petition is filed aggrieved by the order dtd. 9/10/2023 in I.A.No.335 of 2019 in O.S.No.38 of 2015 passed by the Principal District Judge, Vikarabad (for short, "the trial court").
(2.) Heard Sri Dilip Singh Thakur, learned counsel appearing for the revision petitioner and Sri Nadipally Ananda Rao, learned counsel appearing for the respondents.
(3.) Learned counsel appearing for the revision petitioner submits that the revision petitioner herein is the plaintiff, who filed the suit O.S.No.38 of 2015 for specific performance of the agreement of sale dtd. 23/3/2015 in respect of the suit schedule property i.e., two mulgies bearing Nos.7-4-2 and 7-4-3 total admeasuring 51 sq. yards situated at Bhadreshwara Chowk X Road, Tandur, Vikarabad District.