VENU SWAMY Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Sri Ponnam Ashok Goud, learned counsel appearing on behalf of the petitioner, learned Government Pleader for Women Development and Child Welfare, Sri Swaroop Orilla, learned Special Government Pleader representing learned Additional Advocate General appearing on behalf of the respondent No.2 on record and Sri G.V.L.Murthy, learned counsel appearing on behalf of the respondent No.3.

(2.) The petitioner approached the court seeking the prayer as under:

(3.) The case of the Petitioner, in brief, as per the averments made in the affidavit filed by the Petitioner in support of the present writ petition is as under :