REGENT COMPUTRONICS PVT. LTD.

Balachandika Security Force India Appellant

V/S

EMPLOYEES PROVIDENT FUND Respondents

Referred Judgements :-

ORGANO CHEMICAL INDUSTRIES VS. UNION OF INDIA [REFERRED TO]
ARCOT TEXTILE MILLS LTD VS. REGIONAL PROVIDENT FUND [REFERRED TO]
HORTICULTURE EXPERIMENT STATION GONIKOPPAL, COORG VS. REGIONAL PROVIDENT FUND ORGANIZATION [REFERRED TO]

JUDGEMENT

(1.) Heard Mr P.U.Bhaskara Rao, learned counsel appearing on behalf of the petitioner and Ms T.Bala Jayasree, learned standing counsel appearing on behalf of the respondent.

(2.) The petitioner filed the present writ petition seeking prayer as under:

(3.) PERUSED THE RECORD A.

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BALACHANDIKA SECURITY FORCE INDIA Vs. EMPLOYEES PROVIDENT FUND

Referred Judgements :-

JUDGEMENT

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