LAWS(TLNG)-2024-3-15

A.NANDIBABU Vs. GOVERNMENT OF ANDHRA PRADESH

Decided On March 27, 2024
A.Nandibabu Appellant
V/S
GOVERNMENT OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Mr. G.Vidya Sagar, learned Senior Counsel representing Mr. Sai Prasen Gundavaram, learned counsel appears for the petitioners. Mr. S.Satyanarayana Rao, learned Government Pleader for Services appears for respondent No.3.

(2.) This writ petition is filed seeking the following relief:

(3.) Brief facts: