LAWS(TLNG)-2024-9-63

B.SUDHAKAR Vs. FARHAT SULTANA

Decided On September 19, 2024
B.SUDHAKAR Appellant
V/S
Farhat Sultana Respondents

JUDGEMENT

(1.) Civil Revision Petition No.2871 of 2023 is filed against the order dtd. 24/3/2023 passed in I.A.No.920 of 2022 in O.S.No.5427 of 2007 on the file of the VII Junior Civil Judge, City Civil Court, Hyderabad.

(2.) Civil Revision Petition No.1692 of 2023 is filed against the order dtd. 23/3/2023 passed in I.A.No.12 of 2023 in O.S.No.5427 of 2007 passed by the VII Junior Civil Judge, City Civil Court, Hyderabad.

(3.) An application in I.A.No.920 of 2022 is filed by the petitioner under Rule 10 of Order I read with Sec. 151 of CPC to implead the petitioner as plaintiff No.8 in O.S.No.5427 of 2007.