QAZI SYED KHADER MOHIUDDIN Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Sri Sultan Mohiuddin, the learned counsel appearing on behalf of the petitioner, the learned Government Pleader for Social Welfare appearing on behalf of respondent No.1, learned Government Pleader for Revenue appearing on behalf of respondent Nos.2 and 3, Sri Mohd. Naseeruddin, learned counsel appearing on behalf of respondent No.4 and Sri Mirza Safiulla Baig, learned counsel appearing on behalf of Respondent No.5.

(2.) The petitioner approached the court seeking prayer as under:

(3.) The case of the Petitioner as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present Writ Petition in brief, are as follows: