LAWS(TLNG)-2024-9-24

UNION OF INDIA Vs. ROSHAN MINNO PATEL

Decided On September 06, 2024
UNION OF INDIA Appellant
V/S
Roshan Minno Patel Respondents

JUDGEMENT

(1.) Heard Sri B.Narsimha Sarma, learned Additional Solicitor General of India representing Sri T.Srujan Kumar Reddy, learned counsel for the appellants and Sri E.Madam Mohan Rao, learned Senior Counsel representing Sri M.Srinivas, learned counsel for the respondent Nos.1 to 3.

(2.) The appellants have filed this writ appeal aggrieved by the orders passed by the learned Single Judge in W.P.No.14347 of 2002, dtd. 22/7/2011.

(3.) For the sake of convenience the parties herein will be referred to as they are arrayed in the impugned order dtd. 22/7/2011.