BOLLA UDAY KIRAN Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Mr A.Phani Bhushan, learned counsel appearing on behalf of the petitioner, learned Government Pleader for Higher Education appearing on behalf of the 1st respondent and Mr Ch.Jagannatha Rao, learned standing counsel appearing on behalf of respondent Nos. 2 and 3.

(2.) The petitioner approached this Court seeking prayer as under:

(3.) The case of the petitioner, in brief, as per the averments made by the petitioner in the affidavit filed in support of the present writ petition is as under: