LAWS(TLNG)-2024-12-40

RAMAVUJULA RAJYALAXMI Vs. STATE OF TELANGANA

Decided On December 23, 2024
Ramavujula Rajyalaxmi Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Sri B.Krishna Reddy, learned counsel appearing on behalf of the Petitioners, learned Government Pleader for Social Welfare appearing on behalf of the respondent Nos.1 & 2 and party-in-person on behalf of the 3rd respondent.

(2.) The Petitioners approached the Court seeking prayer as under :

(3.) PERUSED THE RECORD:-