(1.) Since the issue raised in these writ petitions is one and the same, both the writ petitions are being disposed of by this common order.
(2.) For the sake of convenience, the facts in W.P.No.9803 of 2021 are discussed hereunder:-
(3.) On 19/4/2021, while issuing notice before admission, this Court suspended the impugned show-cause notice dtd. 5/4/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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