LAWS(TLNG)-2024-2-101

T.SEETHA DEVI Vs. UNION OF INDIA

Decided On February 26, 2024
T.Seetha Devi Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Learned Counsel Mr. D. Linga Rao appearing on behalf of the Petitioner, Mr. P.Vishnuvardhan Reddy, learned counsel appearing on behalf of the respondent No.1, and Learned Central Government Counsel Mrs. Anjali Agarwal, and the Learned Assistant Government Pleader on behalf of Respondents No.2 and 3.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) PERUSED THE RECORD :