LAWS(TLNG)-2024-6-41

UDDARAJU SURESH KUMAR Vs. STATE OF TELANGANA

Decided On June 23, 2024
Uddaraju Suresh Kumar Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Ms. K.Kalyani, learned counsel appearing on behalf of the petitioner, learned Government Pleader for Revenue appearing on behalf of respondent Nos. 1 to 6, Mr. Mr.Rajagopallavan, Mr P.Srinivas, learned counsel appearing on behalf of respondent No.7, learned counsel appearing on behalf of respondent Nos.8 and 10, and Mr. K.V.Raman, learned counsel appearing on behalf of respondent No.11.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) The case of the Petitioner in brief as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present Writ Petition, is as follows: