TADAVARTHI SRI ANJANEYA GUPTA Vs. YELLANKI SRINIVAS

JUDGEMENT

(1.) Heard Sri Alladi Ravinder, learned Senior Counsel, representing Sri M. Mallesham, learned counsel appearing on behalf of the petitioner and Smt. Chinthalaphani Avani Reddy, learned counsel appearing on behalf of the respondent.

(2.) This Civil Revision petition is preferred aggrieved by the order dtd. 24/6/2024 passed in I.A.No.214 of 2024 in O.S.No.20 of 2021 on the file of the Principal District Judge, Peddapalli.

(3.) PERUSED THE RECORD.