ANNAPURNA CONSTRUCTIONS Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr.N.V.Sumanth (M/s.Indus Law Firm), learned counsel appearing on behalf of the petitioner, Mr.Gadi Praveen Kumar, learned Deputy Solicitor General of India, appearing on behalf of respondent Nos.1 to 4, and Mr.G.Chandra Mohan, learned counsel appearing on behalf of respondent No.5.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) The case of the Petitioner, in brief, as per the averments made in the affidavit filed in support of the present writ petition :