N. PRITHVI TEJA Vs. BUREAU OF IMMIGRATION

JUDGEMENT

(1.) Heard Mr. Vankina Allu, the learned Counsel appearing on behalf of the Petitioner, Mr Gadi Praveen Kumar, learned Deputy Solicitor General of India appearing on behalf of Respondents 1 to 4 and learned standing counsel for respondents 5 and 6.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) The relevant portion of the final report dt. 29/6/2022 filed by the Deputy Superintendent of Police, CBI, Ranchi, forwarded to the Special Judicial Magistrate, CBI Cases, Ranchi, Jarkhand is extracted hereunder :