MATHUKUMILLI SRI MANI Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr. Pasham Mohith, learned counsel appearing on behalf of the Petitioner, Mr. Gadi Praveen Kumar, learned Deputy Solicitor General of India appearing on behalf of Respondent Nos.1, 3 to 5, and Ms.V.Dyumani, learned Standing Counsel appearing on behalf of respondent No.2.

(2.) Petitioner approached the Court seeking prayer as under :

(3.) The counter affidavit has been filed by the Respondent - Bank and the relevant paragraph Nos.8, 11, 12, 13, 14 and 15, are extracted hereunder: