REGENT COMPUTRONICS PVT. LTD.

Thakur Laxman Singh Appellant

V/S

Dist. Collector, Warangal Respondents

Referred Judgements :-

MC.DERMOTT INTERNATIONAL INC. V. BURN STANDARD CO. LTD. AND OTHERS [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
GURDIAL SINGH FIJJI VS. STATE OF PUNJAB [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. RAJENDRA SINGH [REFERRED TO]
UNION OF INDIA VS. RAMESH GANDHI [REFERRED TO]
DIGAMBAR RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]

JUDGEMENT

(1.) This writ petition is filed for the following relief:

(2.) Brief facts of the case:

(3.) Heard Sri V. Ravinder Rao, learned senior counsel, representing Sri Ashok Reddy Kanothala, learned counsel for the petitioners, Sri Sridhar Reddy Pottigari, learned Special Government Pleader appearing for respondent Nos.1 to 3 and Sri Bommagani Prabhakar, learned counsel appearing on behalf of respondent No.4. In spite of service of notice, respondent No.5 has not chosen to enter appearance.

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THAKUR LAXMAN SINGH Vs. DIST. COLLECTOR, WARANGAL

Referred Judgements :-

JUDGEMENT

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