LAWS(TLNG)-2024-6-28

PALLAVI-MAA-GC Vs. UNION OF INDIA

Decided On June 03, 2024
Pallavi-Maa-Gc Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr.C.Hanumantha Rao, learned counsel appearing on behalf of the petitioner, Mr.P.Bhaskar, learned Standing Counsel appearing on behalf of respondent Nos.1 to 5 and learned Government Pleader for Mines and Geology appearing on behalf of respondent No.6.

(2.) The petitioner approached the court seeking prayer as under:

(3.) PERUSED THE RECORD: