LAWS(TLNG)-2024-6-55

TELANGANA MEESEVA FEDERATION Vs. GOVERNMENT OF INDIA

Decided On June 03, 2024
Telangana Meeseva Federation Appellant
V/S
GOVERNMENT OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr.Bethi Venkateshwarlu, learned counsel appearing on behalf of the petitioner, Mr. Gadi Praveen Kumar, learned Deputy Solicitor General of India appearing on behalf of respondent Nos. 1 to 3 and learned Government Pleader for Information and Technology appearing on behalf of respondent Nos. 4 to 6.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) The case of the Petitioner as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present Writ Petition, in brief, is as follows: