RITESH KUMAR AGARWAL Vs. IDBI BANK

JUDGEMENT

(1.) Heard Mr S.Rajagopalan, learned counsel appearing on behalf of the petitioners and Mr V.V.S.N.Raju, learned standing counsel appearing on behalf of the respondents.

(2.) The petitioners approached the Court seeking payer as under:

(3.) The case of the petitioners as per the averments made by the petitioners in the affidavit filed by the petitioners in support of the present writ petition is as under: