REGENT COMPUTRONICS PVT. LTD.

Bhatharaju Shankaraiah Appellant

V/S

Ministry Of Road And Transport Respondents

Referred Judgements :-

NAND KISHORE GUPTA AND OTHERS V. STATE OF UTTER PRADESH AND OTHERS [REFERRED TO]
RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LIMITED VS. A NAGESNWARA RAO [REFERRED TO]
DELHI ADMINISTRATION VS. GURDIP SINGH UBAN [REFERRED TO]
COMPETENT AUTHORITY VS. BARANGORE JUTE FACTORY [REFERRED TO]
SOORARAM PRATAP REDDY VS. DISTRICT COLLECTOR [REFERRED TO]
G SIMHAGIRI VS. GOVT OF A P [REFERRED TO]

JUDGEMENT

(1.) This intra-court appeal has been filed by the appellants aggrieved by the order passed by the learned Single Judge in dismissing W.P.No.3087 of 2012 dtd. 24/12/2013.

(2.) Heard Mr. Siddhartha Sarma, learned counsel for the appellants and Mr. E.Ramesh Chandra Goud, learned Government Pleader appearing on behalf of respondent No.4. No representation on behalf of respondent Nos.1 to 3 and 5.

(3.) Brief facts of the case:

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BHATHARAJU SHANKARAIAH Vs. MINISTRY OF ROAD AND TRANSPORT

Referred Judgements :-

JUDGEMENT

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