LAWS(TLNG)-2024-1-4

MOHD KALEEM Vs. NATIONAL INVESTIGATION

Decided On January 12, 2024
Mohd Kaleem Appellant
V/S
National Investigation Respondents

JUDGEMENT

(1.) This criminal petition is filed under Sec. 482 of Code of Criminal Procedure 1973 (for short 'Cr.P.C.') seeking to enlarge the petitioner (accused No.7) viz., Mohd. Kaleem alias Mohd abdul Kaleem alias Arshad Khan in S.C. No.3 of 2023, arising out of Crime No.RC-01/2023/NIA/HYD, on the file of the learned IV Additional Metropolitan Sessions Judge cum Special Court for NIA Cases, Hyderabad.