KISHORE VERMA POTHURI Vs. STATE OF TELANGANA

JUDGEMENT

(1.) This writ petition is filed seeking the following relief:

(2.) Heard Sri.Koppula Gopal, learned counsel appearing for the petitioners, the learned Government Pleader for Civil Supplies appearing for respondents 1 to 3, and Sri Mahadev Anyarambhatla, learned counsel for respondents 4 and 5.

(3.) The brief facts of the case are as follows: