(1.) Heard the learned counsels Sri B.Sudhakar Reddy and Neeraja Reddy, appearing on behalf of the petitioner, the learned Government Pleader for Energy, appearing on behalf of respondent No.1 and learned standing counsel Sri R.Pavan Reddy, appearing on behalf of Respondent Nos.2 to 4.
(2.) The petitioner approached the court seeking prayer as under:
(3.) The case of the petitioner in brief as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present writ petition, is as under: