MASJID MOHAMMADIA Vs. STATE OF TELANGANA

JUDGEMENT

(1.) W.P.No.20581 of 2015 is filed with the following prayer.

(2.) W.P.No.24769 of 2015 is filed with the following prayer.

(3.) Heard Mr. Mohd. Moin Ahmed Qureshi, learned counsel for petitioner in W.P.No.20581 of 2015; Mr. P. Vinayaka Swamy, learned counsel for petitioners in W.P.No.24769 of 2015; learned Assistant Government Pleader for Revenue for respondents.