VANGAPALLI SEETHA RAMULU Vs. ANUMANDLA MALLA REDDY

JUDGEMENT

(1.) Heard Sri C.A.R.Seshagiri Rao, learned counsel appearing on behalf of the petitioner and Sri D.V.Chalapathi Rao, learned counsel appearing on behalf of respondents.

(2.) The petitioner filed the Civil Revision Petition seeking the prayer as under:

(3.) Petitioner in the present case is the plaintiff in Suit O.S.No. 14 of 2010 on the file of the Junior Civil Judge- cum-Judicial Magistrate of First Class, Thorrur. The Petitioner/plaintiff herein filed I.A.No. 147 of 2024 in O.S.No. 14 of 2010 seeking prayer as under:-