KSR INFRASTRUCTURE PROJECTS Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Ms. B.Aruna, learned Counsel for the Petitioner appearing on behalf of Petitioner, Smt. Kavitha Yadav, learned Central Government Counsel appearing on behalf of Respondent Nos.1 and 2 and Mr. Srinivas Chitturu, learned Standing Counsel appearing on behalf of Respondent Nos.3 to 7.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) PERUSED THE RECORD