AHMED SHUJAUDDIN QUADRI Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Sri A.Venkatesh, learned senior designated counsel representing Sri P.Pandu Ranga Reddy, learned counsel appearing on behalf of the petitioner on record, learned Government Pleader for Social Welfare appearing on behalf of the respondent No.1 and Sri Mohammad Obaid Mohiuddin, learned counsel appearing on behalf of the respondent No.2.

(2.) The petitioner approached the Court seeking prayer as under in W.P.No. 38879 of 2022 :

(3.) The case of the petitioner, in brief, as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present Writ Petition No. 38879 of 2022, is as under: