LAWS(TLNG)-2024-6-54

NEERATI SIMHAIAH Vs. STATE OF TELANGANA

Decided On June 03, 2024
Neerati Simhaiah Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Mr.Deepak Bhattacharjee, learned Senior designated counsel appearing on behalf of the petitioner, learned Assistant Government Pleader for Panchayatraj appearing on behalf of respondent Nos.1, 2 and 5 and Mrs R.Padma Rekha, learned counsel appearing on behalf of respondent No.3 and 4.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) The case of the petitioner, in brief, as per the averments made in the affidavit filed in support of the present writ petition: