VENKATA SIVA KUMAR YADHANAPUDI Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr.S.Nagesh Reddy, learned counsel appearing on behalf of the petitioner and Mr.A.S.Vasudevan, learned counsel appearing on behalf of the respondents.

(2.) The petitioner approached the Court seeking the prayer as follows:

(3.) The specific case of the petitioner, in brief, as per the averments made in the affidavit filed by the petitioner in support of the present writ petition is as follows :