LAWS(TLNG)-2024-4-78

OSMANIA UNIVERSITY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION

Decided On April 15, 2024
OSMANIA UNIVERSITY Appellant
V/S
EMPLOYEES PROVIDENT FUND ORGANIZATION Respondents

JUDGEMENT

(1.) Heard learned Senior Designated Counsel Mr.G.Vidyasagar, representing Mr.S.Lakshmikanth, learned Standing Counsel appearing on behalf of the petitioner, Ms. Ande Vishala, learned counsel appearing on behalf of respondent Nos.1 to 3 and Ms. T.Swetha, learned counsel appearing on behalf of respondent No.4.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) The averments in the counter affidavit filed by the Respondent No.4, in brief are as under: