REGENT COMPUTRONICS PVT. LTD.

V. Gandhi Appellant

V/S

KAKATIYA UNIVERSITY Respondents

Referred Judgements :-

KHEM CHAND VS. UNION OF INDIA [REFERRED TO]
KRISHNAN VS. KURUKSHETRA UNIVERSITY KURUKSHETRA [REFERRED TO]
SANATAN GAUDA VS. BERHAMPUR UNIVERSITY [REFERRED TO]
GURU NANAK DEV UNIVERSITY VS. SANJAY KUMAR KATWAL [REFERRED TO]
ORYX FISHERIES PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Heard the learned counsel Mr.Lakshmikanth appearing on behalf of the petitioner and Mr.P.Bhanu Prakash, learned counsel appearing on behalf of the respondent.

(2.) The prayer as sought for by the petitioner in the present writ petition, is as under:

(3.) PERUSED THE RECORD

Click here to view full judgment.

V. GANDHI Vs. KAKATIYA UNIVERSITY

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address