LAWS(TLNG)-2024-2-51

MURTUZA S.E. Vs. UNION OF INDIA

Decided On February 22, 2024
Murtuza S.E. Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Mr. M. Laxminarasimham, learned counsel appears for the petitioners.

(2.) This writ petition is filed praying to grant the following relief:

(3.) Brief facts: