REGENT COMPUTRONICS PVT. LTD.

Kanuganti Ramu Appellant

V/S

Samala Praveen Kumar Respondents

Referred Judgements :-

BHARAT BARREL AND DRUM MANUFACTURING COMPANY VS. AMIN CHAND PAYRELAL [REFERRED TO]
GRASIM INDUSTRIES LTD VS. AGARWAL STEEL [REFERRED TO]
LTATIPAMULA NAGA RAJU VS. PATTEM PADMAVATHI [REFERRED TO]
G. PANKAJAKSHI AMMA VS. MATHAI MATHEW [REFERRED TO]
VINOD POPLI VS. RAGINI POPLI [REFERRED TO]
SIRAM SRIRAMA MURTHY VS. MEKA SURYANARAYANAMMA [REFERRED TO]
MONICCA SHANTHA NELSON VS. RAJALAKSHMI VENUGOPAL [REFERRED TO]

JUDGEMENT

(1.) This appeal is filed by the appellant - defendant aggrieved by the judgment and decree passed in O.S.No.141 of 2012 dtd. 19/11/2018 by the XXVII Additional Chief Judge, City Civil Court, Secunderabad.

(2.) The respondent is the plaintiff.

(3.) The parties are hereinafter referred as plaintiff and defendant before the trial court.

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KANUGANTI RAMU Vs. SAMALA PRAVEEN KUMAR

Referred Judgements :-

JUDGEMENT

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