MINHAJUDDIN QAZI MOHAMMED Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr.B.Sudhakar Reddy, learned counsel appearing on behalf of the petitioner and learned Counsel representing Mr.Gadi Praveen Kumar, learned Deputy Solicitor General of India, appearing on behalf of respondent Nos.1 and 2.

(2.) The petitioner approached the Court seeking the prayer as follows:

(3.) The case of the petitioner in brief, as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present writ petition is as follows: