LAWS(TLNG)-2024-7-83

GUDI SATYANARAYANA REDDY Vs. MAGGIDI NARSAIAH

Decided On July 30, 2024
Gudi Satyanarayana Reddy Appellant
V/S
Maggidi Narsaiah Respondents

JUDGEMENT

(1.) Heard Sri Lingam Divakara Rao, learned counsel appearing on behalf of the petitioner and Sri M. Mallesham, learned counsel appearing on behalf of the respondents.

(2.) The Civil Revision Petition is filed challenging propriety and legality of the order dated "11/6/2024 in I.A.No.39 of 2023, in A.S.No.11 of 2017 on the file of the Additional District Judge at Godavarikhani", whereunder a petition filed under Order 41 Rule 27 read with Sec. 157 CPC filed by the Appellants/plaintiffs was allowed.

(3.) For the sake of convenience, the parties are referred to as they are arrayed in the appeal before the lower Court.