REGENT COMPUTRONICS PVT. LTD.

A.R.Nagar Gudisevasulu Sangam Appellant

V/S

Y.Ramakumari Respondents

Referred Judgements :-

T C BASAPPA VS. T NAGAPPA [REFERRED TO]
SOHAN LAL VS. UNION OF INDIA [REFERRED TO]
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA VS. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN [REFERRED TO]
MOHAMMAD HANIF VS. STATE OF ASSAM [REFERRED TO]
HINDUSTAN STEEL LIMITED ROURKELA VS. KALYANI BANERJEE [REFERRED TO]
STATE OF RAJASTHAN VS. BHAWANI SINGH [REFERRED TO]
STATE OF RAJASTHAN VS. BHAWANI SINGH [REFERRED TO]
MOHAN PANDEY VS. USHA RANI RAJGARIA [REFERRED TO]
SHALINI SHYAM SHETTY VS. RAJENDRA SHANKAR PATIL [REFERRED TO]
RADHA KRISHAN INDUSTRIES VS. STATE OF HIMACHAL PRADESH [REFERRED TO]

JUDGEMENT

(1.) This intra court appeal has been filed by the appellant against the common order dtd. 19/4/2024 passed by the learned Single Judge in Writ Petition No.8871 of 2017, by which the writ petition filed by respondent No.1 was disposed of.

(2.) Heard Sri Bommagani Prabhakar, learned counsel appearing on behalf of the appellant, Sri B.Mayur Reddy, learned Senior Counsel representing Sri P.Hari Prasad, learned counsel appearing on behalf of respondent No.1 and Sri K.Muralidhar Reddy, learned Government Pleader for Revenue appearing on behalf of respondent Nos.2 to 5.

(3.) Brief facts of the case:

Click here to view full judgment.

A.R.NAGAR GUDISEVASULU SANGAM Vs. Y.RAMAKUMARI

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address