LAWS(TLNG)-2024-4-80

KARVY STOCK BROKING LTD. Vs. UNION OF INDIA

Decided On April 15, 2024
Karvy Stock Broking Ltd. Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr.TPS Harsha, learned counsel appearing on behalf of the petitioner, Mr.Gadi Praveen Kumar, learned Deputy Solicitor General of India, appearing on behalf of respondent No.1, and Mr.V.Aneesh, learned counsel appearing on behalf of respondent No.3.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) The case of the Petitioner, in brief, as per the averments made in the affidavit filed in support of the present writ petition :