VYSHNAV DINESH Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Mr.Y.Soma Srinath Reddy, learned counsel appearing on behalf of the petitioners, learned Government Pleader for Education appearing on behalf of respondent Nos.1 to 5 and Mr.M.P.K.Aditya, learned counsel appearing on behalf of respondent No.6.

(2.) The Petitioners approached the Court seeking prayer as under :

(3.) The case of the Petitioners as per the averments made by the petitioners in the affidavit filed by the petitioners in support of the present Writ Petition, in brief, are as follows: