VULTA VENKAANNA Vs. KAMINI KRISHNA MURTHY

Referred Judgements :-

NAZIR MOHAMED V. J. KAMALA [REFERRED TO]
AVTAR SINGH AND ORS. V. BIMLA DEVI AND ORS. [REFERRED TO]
V RAMACHANDRA AYYAR VS. RAMALINGAM CHETTIAR [REFERRED TO]
PANCHUGOPALBARUA VS. UMESH CHANDRA GOSWAMI [REFERRED TO]
KSHITISH CHANDRA PURKAIT VS. SANTOSH KUMAR PURKAIT [REFERRED TO]
KONDIBA DAGADU KADAM VS. SAVITRIBAI SOPAN GUJAR [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
HAMIDA VS. MOHAMMAD KAHLIL [REFERRED TO]
GURDEV KAUR VS. KAKI [REFERRED TO]
B C SHIVASHANKARA VS. B R NAGARAJ [REFERRED TO]
ANATHULA SUDHAKAR VS. P BUCHI REDDY [REFERRED TO]
NUNE PRASAD VS. NUNE RAMAKRISNA [REFERRED TO]
U R VIRUPAKSHAIAH VS. SARVAMMA [REFERRED TO]
DINESH KUMAR VS. YUSUF ALI [REFERRED TO]
UMERKHAN VS. BISMILLABI ALIAS BABULAL SHAIKH [REFERRED TO]
SHIV COTEX VS. TIRGUN AUTO PLAST P LTD [REFERRED TO]
KICHHA SUGAR COMPANY LIMITED VS. ROOFRITE PRIVATE LIMITED [REFERRED TO]
RANDHIR KAUR VS. PRITHVI PAL SINGH [REFERRED TO]
GOVINDBHAI CHHOTABHAI PATEL VS. PATEL RAMANBHAI MATHURBHAI [REFERRED TO]
GAJARABA BHIKHUBHA VADHER VS. SUMARA UMAR AMAD [REFERRED TO]