LAWS(TLNG)-2024-5-8

MIR SADATH ALI Vs. JOINT COLLECTOR

Decided On May 01, 2024
MIR SADATH ALI Appellant
V/S
JOINT COLLECTOR Respondents

JUDGEMENT

(1.) Mr. E.Madan Mohan Rao, learned Senior Counsel representing Mr. M.Srinivas, learned counsel for the appellant in W.A.No.324 of 2009 and respondent No.4 in W.A.No.325 of 2009.

(2.) Writ Appeal Nos.324 and 325 of 2009 are filed challenging the common order dtd. 14/11/2008 passed by the learned Single Judge in W.P.No.18038 of 2001 and 2722 of 2005 respectively.

(3.) Brief facts: