LAWS(TLNG)-2024-9-231

MAHAVIR FERROALLOYS Vs. CENTRAL POWER DISTRIBUTION

Decided On September 30, 2024
Mahavir Ferroalloys Appellant
V/S
CENTRAL POWER DISTRIBUTION Respondents

JUDGEMENT

(1.) Heard Sri M.P.Chandramouli, learned senior designated counsel appearing on behalf of the petitioner and Sri R.Vinod Reddy, learned standing counsel appearing on behalf of the respondents.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) The case of the petitioner, in brief, as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present writ petition, is as under: