LAWS(TLNG)-2024-12-72

MOHD. MUZAFFAR ALI KHAN Vs. STATE OF TELANGANA

Decided On December 23, 2024
Mohd. Muzaffar Ali Khan Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Sri Y.Ashok Raj, learned counsel appearing on behalf of the Petitioner, learned Assistant Government Pleader for Revenue appearing on behalf of the respondent No.1, learned Government Pleader for Social Welfare appearing on behalf of the respondent No.2 and learned senior designated counsel Sri P.Venugopal representing Ms.P.Krishna Keerthana, learned counsel appearing on behalf of the respondent No.3 on record.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) PERUSED THE RECORD:-