LAWS(TLNG)-2024-11-21

BURRA SOUNDARYA Vs. PRINCIPAL SECRETARY

Decided On November 21, 2024
BURRA SOUNDARYA Appellant
V/S
PRINCIPAL SECRETARY Respondents

JUDGEMENT

(1.) The Writ Petition No.20322 of 2011 is filed seeking the following relief:

(2.) The Writ Petition No.3576 of 2020 is filed seeking the following relief:

(3.) The Writ Petition (PIL) No.287 of 2018 is filed seeking the following relief: