VVR INDUSTRIES Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr C.Shanmukh Rao, learned counsel appearing on behalf of the petitioners, Ms L.Pranathi Reddy, learned counsel appearing on behalf of the 1st respondent, Mr M.P.kashyap, learned standing counsel appearing on behalf of respondents 2 and 3, Mr Thomas Joseph Lloyd, learned counsel appearing on behalf the 4th respondent and learned Government Pleader for Home appearing on behalf of respondents 5 and 6.

(2.) The petitioner filed the present writ petition seeking prayer as under:

(3.) The case of the petitioners, in brief, as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present writ petition is as under: