LAWS(TLNG)-2024-3-102

PALADI ANJANEYULU Vs. UNION OF INDIA

Decided On March 18, 2024
Paladi Anjaneyulu Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard the Learned counsel Mr.V.Raghunath, learned counsel appearing on behalf of the Petitioner, Mr. Lakkaraju Padma Rao, learned Standing Counsel, appearing on behalf of the Respondents No.2 and 4 and the Learned Government Pleader for Roads & Buildings on behalf of Respondent No. 3.

(2.) The petitioner approached this Court seeking prayer as under:

(3.) PERUSED THE RECORD :