REGENT COMPUTRONICS PVT. LTD.

Loka Shubhakar Appellant

V/S

Gajawada Sudarshan Respondents

Referred Judgements :-

SRIRAMULA SRINIVASA RAO VS. SANAKA VENKATESWARA RAO AND ANOTHER [REFERRED TO]
K HARA GOPAL VS. K VENKATA RAMA KUMAR [REFERRED TO]
MADDILETL ALIVELAMMA VS. SARASWATHAMMA [REFERRED TO]
DUGGIREDDY RAMAKRISHNA REDDY VS. ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES [REFERRED TO]
VALLABHANDNI LAKSHMANA SWAMY VS. VALLURU BASAVAIAH [REFERRED TO]

JUDGEMENT

(1.) This Civil Miscellaneous Appeal is filed by the appellants - plaintiffs aggrieved by the order dtd. 14/11/2019 passed by the IX Additional District Judge, Kamareddy, in returning the plaint.

(2.) Notices were served on respondent, but no appearance was made for them.

(3.) Heard the learned counsel for the appellants.

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LOKA SHUBHAKAR Vs. GAJAWADA SUDARSHAN

Referred Judgements :-

JUDGEMENT

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