LAWS(TLNG)-2024-7-33

MUDUSU RAMESH Vs. SHANTA KUMARI

Decided On July 30, 2024
Mudusu Ramesh Appellant
V/S
Shanta Kumari Respondents

JUDGEMENT

(1.) Heard Sri Prabhakar Chikkudu, learned counsel appearing on behalf of the Petitioners and learned Government Pleader for Services-II appearing on behalf of respondents.

(2.) The petitioners approached the Court seeking prayer as under:

(3.) PERUSED THE RECORD :